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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(2)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

(b)The Public Notice of e-tender/e-auction/e-tender-cum-e-auction shall be published in the manner given below-
(i)copies of the notice shall be displayed/pasted at the notice board of the office of the District Magistrate:
(ii)copy of the notice shall be displayed on the web portal or website determined by the State Government;
(iii)the notice shall be published in at least two national newspapers having circulation in the District for the information of general public; and
(iv)in such other manner as may be directed by the State Government from time to time.