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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Karnataka - Subsection

Section 126(1)(d) in The Karnataka Prohibition Act, 1961

(d)prescribing the scale of fees or the manner of fixing the fees payable in respect of any storage of any intoxicant, hemp, opium, mhowra flowers or molasses;