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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(3) in Tamil Nadu Marumakkattayam Act, 1932

(3)All rules made under this section shall be published in the [Official Gazette] [Substituted for the words 'Port St. George Gazette' by the Adaptation Order of 1937.] and on such publication shall have effect as if enacted in this Act.