Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Recognition Of Zoo Rules, 1992 3. Application for recognition .-An application under section 38-H of the Act for recognition of a zoo shall be made to the Central Zoo Authority in Form A.
