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[Cites 0, Cited by 0] [Section 3C] [Entire Act]

Union of India - Subsection

Section 3C(3) in The Cotton Ginning and Pressing Factories Act, 1925

(3)The owner or the person in charge of such factory shall in every instance, be permitted to attend during the inspection and the things seized during such inspection shall be sealed in the prescribed manner.] [Inserted by Rajasthan 10 of 1957]