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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(d) in The Orissa Town Planning and Improvement Trust Act, 1956

(d)the raising, lowering or reclamation of any land vested in or to be acquired by the Planning authority for the purpose of the scheme;