Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Rules for the Destruction of Instruments Impounded Under The Indian Stamp Act, 1899 1. These rules may be called the Rules for the Destruction of Instruments Impounded under the Indian Stamp Act.
