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[Cites 0, Cited by 0] [Section 16A(4)] [Section 16A] [Entire Act]

Central Provinces And Berar - Subsection

Section 16A(4)(b) in The Central Provinces and Berar Agricultural Produce Market Act, 1935

(b)the provisions of section 4, clauses (i), (ii), (iv) and (v) of subsection (2) of section 5 and clause (vi) of section 10 of this Act shall cease to apply to such market;