Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(1)The conditions of service of the Officers and employees of the Authority in the matter of joining time, joining time pay, leave, leave travel concession, age of superannuation, increment payable etc. and other conditions of service including CCS (conduct) Rules 1964, CCS (CCA) Rules 1965 shall be regulated in accordance with such rules and regulations as are applicable to the Officers and employees of the similar grade in Central Government.