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Patna High Court - Orders

Promark Techsolutions Private Ltd. vs The State Of Bihar on 2 December, 2024

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.2677 of 2024
                  ======================================================
                  Promark Techsolutions Private Ltd.

                                                                               ... ... Petitioner/s
                                                      Versus
                  The State of Bihar

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :        Mr. Shashank Shekhar, Adv.
                  For the Respondent/s   :        Mr. Advocate General
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

5    02-12-2024

At the request of learned counsel for the respondents, post this matter on 20.01.2025.

2. In the meanwhile, rejoinder may be filed, if any.

(A. Abhishek Reddy , J) Gauravkr/-

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