Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 2 December, 2024
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
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Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shashank Shekhar, Adv.
For the Respondent/s : Mr. Advocate General
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
5 02-12-2024At the request of learned counsel for the respondents, post this matter on 20.01.2025.
2. In the meanwhile, rejoinder may be filed, if any.
(A. Abhishek Reddy , J) Gauravkr/-
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