Section 3(7) in The Orissa Clinical Establishments (Control and Regulation) Rules, 1994
(7)A viva voce test as required under the first proviso to Sub-section (1) of Section 5 of the Act shall be conducted by the Chief District Medical Officer of the district within a period of six months from the date of grant of certificate of registration :Provided that the nurses or the midwives, as the case may be, shall qualify in the test within two chances.
