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State of Bihar - Section

Section 130 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

130. Positioning and use of machinery.

- The employer shall ensure at a construction site of a building or other construction work that any machinery used in excavation and tunnelling work is positioned and operated in such a way that such machinery does not endanger the operator of such machinery or any other person in the vicinity.