Section 11 in The Government Securities Regulations, 2007
11.
/603Published vide RBI (Deptt. Of Government and Bank Accounts) (Central Debt Division), dated 1.12.2007, published in the Gazette of India, Extraordinary, Part III, Section 4, dated 1.12.2007.In exercise of the powers conferred by section 32 of the Government Securities Act, 2006 (38 of 2006), the Reserve Bank of India, with the previous approval of the Central Government, makes the following regulations, namely:-
