Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(5) in The Assam Agricultural Farming Corporation Rules, 1973

(5)The meeting may also be addressed by such other persons from among the agriculturists present or other persons as may be allowed to be present by the State Government as its representative.