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[Cites 0, Cited by 0] [Section 82(9)] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(9)(l) in Delhi Motor Vehicles Rules, 1993

(l)that the licensee shall assign the available traffic amongst the traffic in the order in which they have approached him and shall maintain a register chronologically recording particulars of the available traffic and the waiting operators;