Section 3 in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019
3. Application.
- These regulations shall apply to the stevedoring activities on board and shore handling activities on shore undertaken by the agent, but shall not apply to such activities undertaken either by the Board or by any person with whom Public Private Partnership agreement or Build-Operate-Transfer agreement or such other agreement has been entered into by the Board.
