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Punjab-Haryana High Court

Bhola Singh vs The Malout Primary Coop. Agricultural ... on 19 December, 2025

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

135
                IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

                                                           CR-9410-2025 (O&M)
                                                      Date of decision: 19.12.2025

BHOLA SINGH
                                                                    ...Petitioner(s)

                                      VERSUS

THE MALOUT PRIMARY COOPERATIVE AGRICULTURAL
DEVELOPMENT BANK LTD.
                                      ...Respondent(s)

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:-       Mr. Jaskirat Singh Dhaliwal, Advocate
                for the petitioner.

                      ****

JASGURPREET SINGH PURI, J. (Oral)

1. At the outset, learned counsel for the petitioner submitted that the present petition may be disposed of as having become infructuous as the execution petition has already been withdrawn from the learned Court.

2. Disposed of as having become infructuous.





                                            (JASGURPREET SINGH PURI)
19.12.2025                                         JUDGE
Chetan Thakur


                Whether speaking/reasoned        :      Yes/No
                Whether reportable               :      Yes/No




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