Punjab-Haryana High Court
Bhola Singh vs The Malout Primary Coop. Agricultural ... on 19 December, 2025
Author: Jasgurpreet Singh Puri
Bench: Jasgurpreet Singh Puri
135
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-9410-2025 (O&M)
Date of decision: 19.12.2025
BHOLA SINGH
...Petitioner(s)
VERSUS
THE MALOUT PRIMARY COOPERATIVE AGRICULTURAL
DEVELOPMENT BANK LTD.
...Respondent(s)
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI
Present:- Mr. Jaskirat Singh Dhaliwal, Advocate
for the petitioner.
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JASGURPREET SINGH PURI, J. (Oral)
1. At the outset, learned counsel for the petitioner submitted that the present petition may be disposed of as having become infructuous as the execution petition has already been withdrawn from the learned Court.
2. Disposed of as having become infructuous.
(JASGURPREET SINGH PURI)
19.12.2025 JUDGE
Chetan Thakur
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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