Section 31 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
31. Other provision of this Act also to apply to Market yard to National Importance.
- All other provisions of this Act, not specified for "Market yard of National Importance", shall mutatis mutandis apply to MNI established and notified under Section 9 of this Act.Chapter-IV Conduct of Business and Powers and Duties of Chairperson, Vice-Chairperson, Secretary and Market Committee
