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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(a) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(a)all cargo deck line valves, sea valves and any stren loading and discharge valves are tightly closed; where practicable all such valves shall be blanked off;