Calcutta High Court (Appellete Side)
(Previously Known As Emami Biotech ... vs The State Of West Bengal And Others on 2 August, 2022
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
2nd August, 2022 (D/L No.18) (SKB) W.P.A. 4916 of 2022 Emami Agrotech Ltd.
(previously known as Emami Biotech Limited)
-Versus-
The State of West Bengal and others Mr. Jishnu Saha, Mr. Rajarshi Dutta, Mr. Rahul Dhanuka, Mr. Hersh Chaudhory ... for the petitioner. Mr. Varun Kothari ... for the State.
Learned counsel appearing for the State seeks to take instructions in the matter. The Scheme has been placed in some details before the court as well as modifications made by at least six States to the similar Scheme in view of the G.S.T. which was implemented in the country from 1st July, 2017.
List this matter on 9th August, 2022 for the State to obtain instructions.
(Moushumi Bhattacharya, J.)