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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Shubhalay Villa vs Mr. Jitesh Parwani on 17 June, 2022

Author: Atul Sreedharan

Bench: Atul Sreedharan

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 3381 of 2021 (SHUBHALAY VILLA AND OTHERS Vs MR. JITESH PARWANI AND OTHERS) Dated : 17-06-2022 Upon request of learned counsel for the petitioners, link this case along with W.P.No.4187/2019 and W.P.No.6627/2019 both of the year 2019 and list for analogous hearing in due course.

(ATUL SREEDHARAN) JUDGE ss Signature Not Verified SAN Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2022.06.17 17:20:28 IST