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Allahabad High Court

U.P.S.R.T.C. vs Nafees Ahmad Khan And Others on 12 February, 2013

Author: Tarun Agarwala

Bench: Tarun Agarwala





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 68407 of 2012
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Nafees Ahmad Khan And Others
 
Petitioner Counsel :- Samir Sharma
 
Respondent Counsel :- C.S..C
 

 
Hon'ble Tarun Agarwala,J.
 

List this matter after three weeks.

Office to submit a fresh report.

Petitioner will also file affidavit indicating compliance of the order before 3.1.2013.

Order Date :- 12.2.2013 Priyanka (Tarun Agarwala, J)