Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(g) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992 (g)"Fund" means the fund created for the purpose of implementing the Tamil Nadu Co-operative Handloom Weavers Family Pension Scheme, 1991;
