Section 61(2) in The SreeNarayanaGuru Open University Act, 2021
(2)Where the University makes default in exercising powers or performing duties as specified in this Act and the Statutes made thereunder or where the University has not exercised such powers or performed duties adequately, the Government may, by conducting such enquiry as it may deem fit, issue a direction to the University for proper excercise and performance of such powers and duties and it shall be the duty of the University to comply with such direction.
