Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Sikkim - Subsection Section 15(1) in Sikkim Sales Tax Act, 1983 (1)No person other than a registered dealer shall collect or recover from any person any amount towards tax or purporting to be tax under this Act on the sale of. goods.
