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State of Assam - Section

Section 29 in Assam Education Service Rules, 1982

29. Relaxation.

- Where the Government is satisfied that operation of any of these rules may cause undue hardship in any particular case it may dispense with or relax the recruitment of that rule to such extent and subject to such condition as it may consider necessary for dealing with the case in a just and equitable manner :Provided that the case of any person shall not be dealt with in any manner less favourable to him than that provided in any of these rules.