Bombay High Court
Comunidade Of Verla Thr. Its Attorney ... vs State Of Goa, Thr. Its Chief Secretary ... on 10 March, 2026
40.WP 346 of 2025
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.346 OF 2025
COMUNIDADE OF VERLA THR. ITS
ATTORNEY GAJANAN CHATIM VERLEKAR ... PETITIONER
Versus
STATE OF GOA, THR. ITS CHIEF
SECRETARY AND 6 ORS ... RESPONDENTS
Mr. Anthony Fonseca, Advocate for the Petitioner.
Mr. Manish Salkar, Government Advocate for the Respondent Nos. 1
to 3, 5 and 6.
Mr. Dhananjay Harmalkar, Advocate for the Respondent No. 4.
Mr. Eeshan Usapkar, Advocate for the Respondent Nos. 7 and 8.
CORAM:- VALMIKI MENEZES &
AMIT S. JAMSANDEKAR, JJ.
DATED :- 10th March, 2026 P.C.: S.O. 20-04-2026.
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