Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 155 in Manipur Goods and Services Tax Act, 2017 155. Burden of Proof. - Where any person claims that he is eligible for input tax credit under this Act, the burden of proving such claim shall lie on such person.
