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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(9)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)an adequate flush of water, which shall be always available and supplied through self-closing non-concussive supply valves with a portable seating in metal which is not likely to become corroded;