Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(h) in The Jammu and Kashmir Energy Conversation Act, 2011

(h)"energy" means any form of energy derived from fossil fuels, nuclear substances or materials, hydroelectricity and includes electrical energy or electricity generated from renewable sources of energy or bio-mass connected to the grid ;