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Madras High Court

R.Ashok Kumar vs The Registrar Of Co-Operative ... on 5 July, 2023

Author: B.Pugalendhi

Bench: B.Pugalendhi

                                                                   W.P.(MD)Nos.16161 to 16164 of 2023


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 05.07.2023

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE B.PUGALENDHI

                                         W.P.(MD)Nos.16161 to 16164 of 2023
                                    and W.M.P.(MD)Nos.13554, 13558, 13556, 13557

                     W.P.(MD)No.16161 of 2023

                     R.Ashok Kumar                                           ... Petitioner

                                                       versus

                     1. The Registrar of Co-operative Societies,
                        No.170, Periyar E.V.R. Highways,
                        Kilpauk,
                        Chennai – 600 010.

                     2. The Commissioner,
                        Tamil Nadu State Co-operative
                           Societies Commission,
                        273, Anna Salai,
                        Chennai – 600 018.

                     3. The Joint Registrar of Co-operative
                                       Societies,
                        Sivagangai,
                        Sivagangai District.




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                                                                          W.P.(MD)Nos.16161 to 16164 of 2023


                     4. The Deputy Registrar of Co-operative
                                      Societies,
                        Sivagangai,
                        Sivagangai District.

                     5. The Secretary,
                        NN 294, Malavarayanenthal Primary
                           Agricultural Co-operative Credit Societies,
                        Sivagangai District.                                        ... Respondents

                                  Writ Petition filed under Article 226 of the Constitution of India,
                     seeking for the issuance of Writ of Mandamus, to forbear the
                     respondents 1 to 4 from interfering with the petitioner's position as
                     President of the 5th respondent Society till the expiry of his tenure on
                     22.07.2024.


                                        For Petitioner    : Mr.S.Ramasamy

                                        For Respondents : Mr.Veerakathiravan,
                                                          Additional Advocate General,
                                                          assisted by
                                                          Ms.D.Farjana Ghoushia,
                                                          Special Government Pleader

                     W.P.(MD)No.16162 of 2023

                     L.Devadoss                                                     ... Petitioner
                                                             versus

                     1. The Registrar of Co-operative Societies,
                        No.170, Periyar E.V.R. Highways,

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                                                                          W.P.(MD)Nos.16161 to 16164 of 2023


                         Kilpauk,
                         Chennai – 600 010.

                     2. The Commissioner,
                        Tamil Nadu State Co-operative
                           Societies Commission,
                        273, Anna Salai,
                        Chennai – 600 018.

                     3. The Joint Registrar of Co-operative
                                       Societies,
                        Sivagangai,
                        Sivagangai District.

                     4. The Deputy Registrar of Co-operative
                                      Societies,
                        Sivagangai,
                        Sivagangai District.

                     5. The Secretary,
                        NN.573, Paganeri Primary Agricultural
                                  Co-opearative Credit Societies,
                        Paganeri,
                        Sivagangai District.                                        ... Respondents

                                  Writ Petition filed under Article 226 of the Constitution of India,
                     seeking for the issuance of Writ of Mandamus, to forbear the
                     respondents 1 to 4 from interfering with the petitioner's position as
                     President of the 5th respondent Society till the expiry of his tenure on
                     14.02.2024.



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                                                                   W.P.(MD)Nos.16161 to 16164 of 2023


                                  For Petitioner   : Mr.S.Ramasamy

                                  For Respondents : Mr.Veerakathiravan,
                                                    Additional Advocate General,
                                                    assisted by
                                                    Ms.D.Farjana Ghoushia,
                                                    Special Government Pleader

                     W.P.(MD)No.16163 of 2023

                     A.Puvanendran                                           ... Petitioner
                                                     versus

                     1. The Registrar of Co-operative Societies,
                        No.170, Periyar E.V.R. Highways,
                        Kilpauk,
                        Chennai – 600 010.

                     2. The Commissioner,
                        Tamil Nadu State Co-operative
                           Societies Commission,
                        273, Anna Salai,
                        Chennai – 600 018.

                     3. The Joint Registrar of Co-operative
                                       Societies,
                        Sivagangai,
                        Sivagangai District.


                     4. The Deputy Registrar of Co-operative
                                      Societies,
                        Sivagangai,
                        Sivagangai District.

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                                                                          W.P.(MD)Nos.16161 to 16164 of 2023



                     5. The Secretary,
                        Q 531, Laadanenthal Primary Agricutlrual
                           Co-operative Credit Societies,
                        Laadanenthal,
                        Thirupuvanam,
                        Sivagangai District.                                        ... Respondents

                                  Writ Petition filed under Article 226 of the Constitution of India,
                     seeking for the issuance of Writ of Mandamus, to forbear the
                     respondents 1 to 4 from interfering with the petitioner's position as
                     President of the 5th respondent Society till the expiry of his tenure on
                     16.07.2024.


                                        For Petitioner    : Mr.S.Ramasamy

                                        For Respondents : Mr.Veerakathiravan,
                                                          Additional Advocate General,
                                                          assisted by
                                                          Ms.D.Farjana Ghoushia,
                                                          Special Government Pleader

                     W.P.(MD)No.16164 of 2023

                     S.Rajesh Kannan                                                ... Petitioner
                                                             versus

                     1. The Registrar of Co-operative Societies,
                        No.170, Periyar E.V.R. Highways,
                        Kilpauk,
                        Chennai – 600 010.

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                                                                          W.P.(MD)Nos.16161 to 16164 of 2023



                     2. The Commissioner,
                        Tamil Nadu State Co-operative
                           Societies Commission,
                        273, Anna Salai,
                        Chennai – 600 018.

                     3. The Joint Registrar of Co-operative
                                       Societies,
                        Sivagangai,
                        Sivagangai District.

                     4. The Deputy Registrar of Co-operative
                                      Societies,
                        Sivagangai,
                        Sivagangai District.

                     5. The Secretary,
                        A616, T.Nelmudikarai Primary
                         Agricultural Co-operative Credit Societies,
                        Thirupuvanam,
                        Sivagangai District.                                        ... Respondents

                                  Writ Petition filed under Article 226 of the Constitution of India,
                     seeking for the issuance of Writ of Mandamus, to forbear the
                     respondents 1 to 4 from interfering with the petitioner's position as
                     President of the 5th respondent Society till the expiry of his tenure on
                     11.07.2024


                                        For Petitioner    : Mr.S.Ramasamy


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                                                                         W.P.(MD)Nos.16161 to 16164 of 2023


                                       For Respondents : Mr.Veerakathiravan,
                                                         Additional Advocate General,
                                                         assisted by
                                                         Ms.D.Farjana Ghoushia,
                                                         Special Government Pleader

                                                    COMMON ORDER

The petitioners have filed these writ petitions apprehending that that an attempt is made to disqualify the elected members and to conduct a fresh election for the 5th respondent Co-operative Societies.

2. The learned Additional Advocate General appearing for the respondents submits that for the purpose of enumerating the voter list, a circular was issued by the first respondent/the Registrar of Co-

operative Societies to enumerate the voter list after adding the names of new members and deleting the names of deceased members.

Misconstruing the same, the petitioners have filed these writ petitions.

3. The learned Additional Advocate General further submits that neither the Government nor the Department is having any inclination to 7/10 https://www.mhc.tn.gov.in/judis W.P.(MD)Nos.16161 to 16164 of 2023 disturb the tenure of the elected Members, without following due process of law.

4. The said submission is recorded. Accordingly, these writ petitions are disposed of based on the said submission. No costs.

Consequently, connected miscellaneous petitions are closed.

05.07.2023 ogy NCC : Yes / No. Index : Yes / No. Internet : Yes / No. To

1. The Registrar of Co-operative Societies, No.170, Periyar E.V.R. Highways, Kilpauk, Chennai – 600 010.

2. The Commissioner, Tamil Nadu State Co-operative Societies Commission, 273, Anna Salai, Chennai – 600 018.

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3. The Joint Registrar of Co-operative Societies, Sivagangai, Sivagangai District.

4. The Deputy Registrar of Co-operative Societies, Sivagangai, Sivagangai District.

5. The Secretary, NN 294, Malavarayanenthal Primary Agricultural Co-operative Credit Societies, Sivagangai District.

6. The Secretary, NN.573, Paganeri Primary Agricultural Co-opearative Credit Societies, Paganeri, Sivagangai District.

7. The Secretary, Q 531, Laadanenthal Primary Agricutlrual Co-operative Credit Societies, Laadanenthal, Thirupuvanam, Sivagangai District.

8. The Secretary, A616, T.Nelmudikarai Primary Agricultural Co-operative Credit Societies, Thirupuvanam, Sivagangai District.

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https://www.mhc.tn.gov.in/judis W.P.(MD)Nos.16161 to 16164 of 2023 B.PUGALENDHI, J.

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