Delhi High Court - Orders
Court On Its Own Motion vs Re : Virender Kumar Advocate on 29 March, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
$~S-32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.C.REF. 1/2019
COURT ON ITS OWN MOTION ..... Petitioner
Through: Mr. Harsh Prabhakar, Advocate
(Amicus Curiae).
versus
RE : VIRENDER KUMAR ADVOCATE ..... Respondent
Through: Counsel for the respondent
(appearance not given).
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 29.03.2022 CRL. M.A. 5663/2022 Re-notify on the date already fixed for hearing of the Criminal Contempt Reference, i.e., 11.04.2022.
SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J.
MARCH 29, 2022/'AA' Click here to check corrigendum, if any Signature Not Verified Digitally Signed CRL.C.REF. 1/2019 Page 1 of 1 By:DURGESH NANDAN Signing Date:01.04.2022 13:33:15