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Delhi High Court - Orders

Court On Its Own Motion vs Re : Virender Kumar Advocate on 29 March, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Rajnish Bhatnagar

                          $~S-32
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.C.REF. 1/2019
                                 COURT ON ITS OWN MOTION                ..... Petitioner
                                              Through: Mr. Harsh Prabhakar, Advocate
                                                       (Amicus Curiae).
                                              versus
                                 RE : VIRENDER KUMAR ADVOCATE             ..... Respondent
                                               Through: Counsel for the respondent
                                                        (appearance not given).

                                 CORAM:
                                 HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                 HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                   ORDER

% 29.03.2022 CRL. M.A. 5663/2022 Re-notify on the date already fixed for hearing of the Criminal Contempt Reference, i.e., 11.04.2022.

SIDDHARTH MRIDUL, J.

RAJNISH BHATNAGAR, J.

MARCH 29, 2022/'AA' Click here to check corrigendum, if any Signature Not Verified Digitally Signed CRL.C.REF. 1/2019 Page 1 of 1 By:DURGESH NANDAN Signing Date:01.04.2022 13:33:15