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State of Uttar Pradesh - Section

Section 722 in Rules under the United Provinces Excise Act, 1910

722. Control over persons entering distilleries.

- All persons entering a distillery or warehouse shall be under the orders of the officer-in-charge in respect of their conduct and proceedings within the distillery or warehouse, and shall be liable to search on their quitting the premises, at the discretion of the officer-in-charge.Note. - Officers in charge must understand that the power of search is to be used with discretion. No respectable person should be subjected to search except on very good grounds for suspicion. All cases of search of persons other than class IV servants should be entered in the diary, with a statement of the officers reason for his action.