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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(2)(d) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(d)the time within which applications and appeals may be presented under this Act in cases for which no specific provision in that behalf has been made herein;