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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 17(3)(c) in Arunachal Pradesh Goods Tax Act, 2005

(c)the dealer's turnover has not exceeded [Rupees Fifty Lakhs] [Substituted by 2006 and Act (Act no 7 of 2006)section 3] in the current year and in the two prior years;