Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Assam - Subsection Section 90(10) in Assam Panchayat Act, 1994 (10)Minor Forest Produce and Fuel and Fodder. - (i) promotion of social and farm forestry, fuel plantation and fodder development;(ii)management of minor forest products of the forests raised in community land;(iii)development of wasteland.
