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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(2)(b) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(b)rental value of the share of the hissedar in the Geon Sanjait land, excluding the land referred to in clause (b) or Section 8, computed with reference to rent payable by a khaikar in the manner prescribed.