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State of Punjab - Section

Section 22 in Punjab Water Supply and Sewerage Board Act, 1976

22. Publication of approval of draft scheme.

(1)The Government shall, by notification in the Official Gazette, publish its approval to the draft scheme.
(2)A notification published under sub-section (1) shall be conclusive evidence that the scheme has been duly made and approved. The scheme shall thereupon become final and shall be hereinafter called the "approved scheme".