Kerala High Court
Sandeep Viswanathan Kuthiraparambil vs The Income Tax Officer on 27 March, 2025
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) No.43382/2024 1/3 Order Date : 27-03-2025
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
Thursday, the 27th day of March 2025 / 6th Chaithra, 1947
WP(C) NO. 43382 OF 2024
PETITIONER:
SANDEEP VISWANATHAN KUTHIRAPARAMBIL, AGED 53 YEARS, S/O VISWANATHAN,
RESIDING AT HOUSE NO. 1/1209, KARTHIKA, KOLLAMURI, EDAPALLY,
ERNAKULAM, KERALA, PIN-682024
RRESPONDENT(S):
1. THE INCOME TAX OFFICER, OFFICE OF THE INCOME TAX OFFICER, CORPORATE
WARD 1(1), CR BUILDING, 3RD FLOOR, IS PRESS ROAD, KOCHI, PIN-682018
2. THE TAX RECOVERY OFFICER OFFICE OF THE TAX RECOVERY OFFICER, CENTRAL
AVENUE BUILDING, IS PRESS ROAD, KOCHI, KERALA, PIN-682018
3. THE COMMISSIONER OF INCOME TAX (APPEALS) - 3 4TH FLOOR, CENTRAL
REVENUE BUILDING, I. S PRESS ROAD, COCHIN, PIN-682018
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to pass an interim order staying the operation and implementation
of Exhibit P5 order and Exhibit P6, P7 and P8 proceeding issued by the
respondents pending consideration and disposal of the above writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
10.03.2025, upon hearing the arguments of M/S. ASWIN GOPAKUMAR, ANWIN
GOPAKUMAR, ADITYA VENUGOPALAN, MAHESH CHANDRAN, SARANYA BABU, ABHISHEK S.
& TANYA KADEEJA, Advocates for the petitioner, the court passed the
following:
WP(C) No.43382/2024 2/3 Order Date : 27-03-2025
BECHU KURIAN THOMAS, J.
...................................................
WP(C) No. 43382 OF 2024
.................................................................
Dated this the 27th day of March, 2025
ORDER
Interim order shall stand extended by four months.
Post on 19.6.2025.
Sd/-
BECHU KURIAN THOMAS JUDGE Rvm WP(C) No.43382/2024 3/3 Order Date : 27-03-2025 APPENDIX OF WP(C) 43382/2024 Exhibit P1 A TRUE COPY OF THE NOTICE ISSUED BY THE REGISTRAR OF COMPANIES DATED 03.12.2010 Exhibit P2 A TRUE COPY OF THE ABSTRACT EXTRACTED FROM THE WEBSITE OF MINISTRY OF CORPORATE AFFAIRS EVIDENCING THE CURRENT STATUS OF THE COMPANY Exhibit P3 A TRUE COPY OF THE SHOW CAUSE/PERSONAL HEARING NOTICE NO.F NO.CORP W-1(1) KOCHI/2021-22 DATED 08.10.2021 Exhibit P4 TRUE COPY OF THE LETTER DATED 01.11.2021 BEARING DIN NO. NO. ITBA/COM/F/17/2021-22/1036677386(1) ISSUED BY RESPONDENT NO.1 TO THE PETITIONER Exhibit P5 A TRUE COPY OF THE ORDER PASSED BY RESPONDENT NO.1 UNDER SECTION 179 (1) OF THE ACT DATED 10.12.2021, BEARING DIN NO: ITBA/COM/F/17/2021-22/1037686140(1) Exhibit P6 A TRUE COPY OF THE NOTICE BEARING DIN NO.
ITBA/COM/F/17/2021-22/10377336462(1) DATED 13.12.2021 Exhibit P7 A TRUE COPY OF THE NOTICE BEARING DIN NO.
ITBA/COMF/17/2021-22/1037734348(1) DATED 13.12.2021 Exhibit P8 TRUE COPY OF THE NOTICE IN FORM NO. I.T.C.P.1 DATED 13.12.2021 BEARING DIN NO:
ITBA/RCV/S/301/2021-22/1037731489(1) Exhibit P9 A TRUE COPY OF THE INTERIM ORDER DATED 23.10.2024 IN WP(C) NO. 35904 OF 2024