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State of Tamilnadu - Section

Section 247 in The Coimbatore City Municipal Corporation Act, 1981

247. Temporary closure of streets.

- The Commissioner may, by an order, temporarily close any street to traffic for repair, or in order to carry out any work connected with drainage, water-supply, or lighting or any of the purposes specified in Schedule III:Provided that such work shall be completed and such street re-opened to traffic with all reasonable speed.