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State of Goa - Section

Section 44 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

44. Receipt for payment of fees and issue of permit.

- The person authorised by the Panchayat shall receive payment of the fee, give a receipt therefor in Form No. 1 appended to Part III of these Rules and thereupon issue a permit.