Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(2)If the competent authority passes an order of withdrawal of recognition, it shall be operative from the immediately succeeding academic year. The said order shall also specify the neighbourhood schools to which the children of that school shall be admitted.