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[Cites 0, Cited by 1] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(6) in The West Bengal Primary Education Act, 1973

(6)The decision of the Appeal Committee under sub-section (5) shall be final and no suit or proceeding shall lie in any court in respect of any matter which has been, or may be, referred to, or has been decided by, the Appeal Committee.