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State of Assam - Section

Section 12 in Assam State Capital Region Development Authority Act, 2017

12. Surveys and studies.

- For the preparation of the Regional Plan, the Authority may cause such surveys and studies, as it may consider necessary to be made by such persons or group of persons as it may appoint in this behalf and may also associate such experts or consultants for carrying out studies in relation to such specific matters as may be determined by the Authority.