Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 36 in The Indian Veterinary Council Act, 1984 36. President. - The President of the State Veterinary Council shall be elected by the members of that Council from amongst themselves in such manner as may be prescribed.
