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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(a) in Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011.

(a)a Chairperson who shall be an eminent economist with expertise in State finance, planning, rural development, panchayats and local bodies; and