Supreme Court - Daily Orders
M/S Parle Agro Pvt Ltd vs The Additional Commissioner Of Sales ... on 24 November, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.53 COURT NO.15 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17039/2025
[Arising out of impugned final judgment and order dated 06-01-2025
in STREV No. 49/2024 passed by the High Court of Orissa at Cuttack]
M/S PARLE AGRO PVT LTD Petitioner(s)
VERSUS
THE ADDITIONAL COMMISSIONER
OF SALES TAX (APPEALS) Respondent(s)
Date : 24-11-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE N.V. ANJARIA
For Petitioner(s) : Mr. Rajesh Kumar, AOR
Mr. Praveen Agnihotri, Adv.
Mr. Devavrat Anand, Adv.
Ms. Manisha Sharma, Adv.
Mr. Alekh Apurv, Adv.
For Respondent(s) :
Mr. Akshay Amritanshu, AOR
Mr. Abhay Nair, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a Non-Miscellaneous Day in the third week of January, 2026.
(RASHI GUPTA) Signature Not Verified (CHETNA BALOONI KUKRETI) COURT MASTER (SH) Digitally signed by RASHI GUPTA Date: 2025.11.26 COURT MASTER (NSH) 17:03:37 IST Reason: