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State of Jharkhand - Section

Section 456 in Bihar Education Code, 1961

456. Action to be taken on the reports of Medical Officers.

- Copies of the reports made by the Health Officers and Assistant Director of Health Services will be forwarded by these officers to the municipal authorities concerned, but District Education Officers should make it a point to ascertain that due notice is taken of their suggestions. The results of the medical inspection held during the past year should be mentioned in the annual reports on High schools and in the divisional reports.(D. P. I.'s circular no. 8456, dated the 4th November 1920.)