Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(1)(E) in The Bombay Electricity Duty Rules, 1962

(E)a register of consumers who have been assigned registration numbers under rule 16 specifying the date on which each such consumer has begun to manufacture or produce articles for the first time and the date up to which the exemption or concession obtained by him under rule 16 shall be available to him;