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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(4) in Tamil Nadu Pension Rules, 1978

(4)The rules shall to all pensioners who immediately before retirement were [gazetted] [Rule 10(4) for the word 'gazetted' occurring in two places, the words 'self drawing' substituted - G.O.Ms.No.il8, Finance (Pension) Department, dated 14-03-1997.] self drawing officers under the rule-making control of the Government or were on leave preparatory to retirement and would have held [gazetted] [Rule 10(4) for the word 'gazetted' occurring in two places, the words 'self drawing' substituted - G.O.Ms.No.il8, Finance (Pension) Department, dated 14-03-1997.] self drawing posts but for proceeding on such leave.